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SC to SLSAs: Form Scheme for Empanelment of Paralegals in Police Station - (20 Sep 2022)

CRIMINAL

Supreme Court has directed the State Legal Services Authorities (SLSA) to form a scheme for empanelment of paralegals in police station for dealing with POCSO offences, using the Delhi State Legal Services Authority's scheme as a model, within three months.

Tags : SUPREME COURT   POCSO   PARALEGAL   SCHEME  

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