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Kar. HC to BBMP: Repair Major Roads in 10 Days, Submit Reports on Clearance of Storm Water Drains - (20 Sep 2022)

CIVIL

Karnataka High Court has directed Bruhat Bengaluru Mahanagara Palike (BBMP) to repair 221 potholes on major roads as identified by the corporation within 10 days and also directed BBMP to remove 602 encroachments and submit a compliance report on clearance of storm water drains once in a fortnight.

Tags : KARNATAKA HIGH COURT   BBMP   POTHOLES   STORM WATER DRAINS  

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