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Calcutta HC Refuses to Stop Telecast of an Interview Given by Sitting Judge to News Channel - (20 Sep 2022)

CIVIL

Calcutta High Court has refused to stop the telecast of an interview given by the sitting judge of the High Court to a news channel, while expressing hope that the news channel won't telecast or broadcast anything which may have an adverse effect on the image of the judiciary.

Tags : CALCUTTA HIGH COURT   INTERVIEW   SITTING JUDGE  

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