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Madras HC: Marriage Not Only for Carnal Pleasure, But for Progeneration - (20 Sep 2022)

FAMILY

Madras High Court while dealing with estranged couple in a case pertaining to custody of child, has observed that marriage is not for mere satisfying the carnal pleasure but mainly for the purpose of progeneration.

Tags : MADRAS HIGH COURT   MARRIAGE   CUSTODY  

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