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Madras HC to State: Show Seriousness in Removal of Invasive Plant Species Else Forests Will be Gone - (19 Sep 2022)

ENVIRONMENT

Madras High Court has held that the state government should show seriousness in removing invasive plant species from forests. The bench held that if seriousness is not shown, entire forest will be gone.

Tags : MADRAS HIGH COURT   FOREST   INVASIVE PLANT SPECIES  

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