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Bombay HC Upholds Rejection of Candidature for Post at BARC Citing Criminal Antecedents - (19 Sep 2022)

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Bombay High Court while upholding cancellation of man's candidature for post at Bhabha Atomic Research Centre (BARC) for non-disclosure of criminal case against him, has held that BARC conducts sensitive research in nuclear science & honesty and integrity are inherent requirements in such cases.

Tags : BOMBAY HIGH COURT   BARC   CRIMINAL ANTECEDENTS  

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