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Uttarakhand HC Vacates Stay on Cutting of Trees for Construction of Sahastradhara Road - (19 Sep 2022)

CIVIL

Uttarakhand High Court while allowing proposed cutting of 2057 trees for road-widening project in the Sahastradhara passage leading to Mussoorie, has held that as to which road should be developed or expanded, is a matter of policy decision and it is not for Court to lay down policy for the State.

Tags : UTTARAKHAND HIGH COURT   TREES   POLICY DECISION  

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