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Kerala HC to Govt. Hospitals: Provide Free Medical Assistance to Victims of Dog Bites - (19 Sep 2022)

CIVIL

Kerala High Court has directed that during the time taken by State to establish and set up machinery in State to contain menace of stray dogs, prompt, efficient and free medical assistance shall be provided to all victims of dog bites by government hospitals.

Tags : KERALA HIGH COURT   MEDICAL ASSISTANCE   STRAY DOGS  

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