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Bombay HC Allows Agisilaos Demetriades' Plea to Quash Preventive Detention Under PIT-NDPS Act - (19 Sep 2022)

NARCOTICS

Bombay High Court has quashed detention order under Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, issued against Agisilaos Demetriades, after he claimed that certain documents were provided to him in Hindi, a language he doesn't understand.

Tags : BOMBAY HIGH COURT   PREVENTIVE DETENTION   NARCOTICS  

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