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SC Dismisses PCI Appeals Challenging HC Judgments Which Set Aside 5-Year Ban on New Pharmacy Colleges - (15 Sep 2022)

CIVIL

Supreme Court has dismissed a batch of appeals filed by the Pharmacy Council of India (PCI) against the judgments of certain High Courts which set aside the moratorium imposed on starting new Pharmacy colleges for 5 years.

Tags : SUPREME COURT   PHARMACY COUNCIL OF INDIA   MORATORIUM  

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