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Bombay High Court Grants Rahul Raj Singh Interim Protection from Arrest - (13 Apr 2016)

Bombay High Court has granted interim protection from arrest, till Monday, to television actor-producer Rahul Raj Singh, accused of abetment of suicide of his girlfriend and popular actress Pratyusha Banerjee.

Tags : BOMBAY HIGH COURT   RAHUL RAJ SINGH  

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