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Del. HC to MCD: Ensure Paramedical Staff's Salary Not Withheld for Failing to Mark Attendance in App - (14 Sep 2022)

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Delhi High Court has directed the Municipal Corporation of Delhi (MCD) to ensure that salary of employees of its paramedical technical staff welfare association is not withheld on account of not being able to mark their attendance in the MCD SMART App.

Tags : DELHI HIGH COURT   MCD   PARAMEDICAL STAFF  

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