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Guj HC: Application for Opening New Medical College Must be Accompanied by CoA & NOC - (14 Sep 2022)

EDUCATION

Gujarat High Court has held that a No Objection Certificate (NOC) as well as Consent of Affiliation (CoA) is mandatory at the time of making an application under National Commission for Indian System of Medicine Act, 2020 in order for a Trust to open a new Medical College.

Tags : GUJARAT HIGH COURT   NOC   NEW MEDICAL COLLEGE  

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