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Bombay HC Cancels Appointment of Managing Committee of Sai Baba Shirdi Trust - (14 Sep 2022)

TRUSTS & SOCIETIES

Bombay High Court while observing that trustees to a public trust must be appointed for the betterment of devotees and not for the ruling government to accommodate their party workers, has quashed the appointment of the managing committee of the Sai Baba Shirdi Trust.

Tags : BOMBAY HIGH COURT   SAI BABA SHIRDI TRUST. MANAGING COMMITTEE  

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