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HP HC: Government Employees Seeking Transfer Due to Individual Hardship May Approach Employer - (14 Sep 2022)

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Himachal Pradesh High Court has held that if government employee requires transfer on account of individual hardship, such employee may approach the employer with his request. However, a recommendation made by a Member of Parliament on such employee's behalf can’t be sustained.

Tags : HIMACHAL PRADESH HIGH COURT   GOVERNMENT EMPLOYEE   TRANSFER  

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