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Allahabad HC Allows Termination of 23 Week Pregnancy of 12 Year-Old Rape Survivor - (14 Sep 2022)

LAW OF MEDICINE

Allahabad High Court while allowing Writ Petition that was filed before it to terminate the 24-week-old pregnancy of a 12-year-old rape survivor, stated that the Court permits the termination in order to free the victim of the trauma and social miseries ahead.

Tags : ALLAHABAD HIGH COURT   TERMINATION OF PREGNANCY   RAPE SURVIVOR  

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