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SC Dismisses Plea Challenging MoEF Draft Notification on Western Ghats - (13 Sep 2022)

ENVIRONMENT

Supreme Court has dismissed a PIL challenging the Draft Notification published by Central Ministry of Environment, Forest and Climate Change, demarcating over 55 sq.KM areas as 'Western Ghats Ecologically Sensitive Area'.

Tags : SUPREME COURT   WESTERN GHATS   DRAFT NOTIFICATION  

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