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Varanasi Court: Suit Filed by Hindus’ Seeking Worship Rights Inside Gyanvapi Mosque is Maintainable - (12 Sep 2022)

PROPERTY

Varanasi Court while dismissing the plea filed by Muslim party, Committee of Management of Anjuman Intezamia Masjid has held that a suit filed by Hindu parties seeking worship rights inside the Gyanvapi Mosque is maintainable.

Tags : VARANASI COURT   GYANVAPI MOSQUE   WORSHIP RIGHTS  

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