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Kar. HC Refuses to Quash FIR Against Doctor Accused of Forcefully Performing Sex Change Operation - (12 Sep 2022)

CRIMINAL

Karnataka High Court has refused to quash the FIR and chargesheet filed against a doctor under POCSO Act for allegedly conducting a forcible sex change operation on a minor boy, after kidnapping him.

Tags : KARNATAKA HIGH COURT   SEX CHANGE OPERATION   POCSO  

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