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SC Dismisses Father's Plea For Handing Over Son's Body Who Was Killed in Hyderpora Encounter - (12 Sep 2022)

CIVIL

Supreme Court while observing that Amir Magrey, who was killed in hyderpora encounter in J&K was given a decent burial by State authorities including performance of last rites in accordance with religious beliefs, has dismissed petition filed by his father seeking hand over of son’s body.

Tags : SUPREME COURT   HYDERPORA ENCOUNTER   BURIAL  

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