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Delhi HC Convicts Man for Raping 11-Yr-Old, 11 Years After Acquittal by Trial Court - (12 Sep 2022)

CRIMINAL

Delhi High Court has convicted a man for raping an 11 year old minor victim in the year 2010, more than 10 years after his acquittal in 2011 by trial court and awarded a sentence of 10 years of rigorous imprisonment.

Tags : DELHI HIGH COURT   RAPE   MINOR  

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