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Allahabad HC Denies Bail to Disciple Anand Giri in Mahant Giri Suicide Case - (12 Sep 2022)

CRIMINAL

Allahabad High Court has rejected the bail application filed by Anand Giri, the prime accused in the alleged suicidal death of Mahant Narendra Giri who was the President of Akhil Bhartiya Akhada Parishad.

Tags : ALLAHABAD HIGH COURT   SUICIDE CASE   BAIL  

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