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Orissa HC Upholds Conviction of Dara Singh & Other Accused in 1999 Father Arul Doss Murder Case - (12 Sep 2022)

CRIMINAL

Orissa High Court while affirming the conviction and sentence pronounced by the Trial Court in September 2007, has upheld the conviction of Dara Singh alias Rabindra Kumar Pal and his co-accused for the murder of Father Arul Doss in Mayurbhanj district of Odisha in the year 1999.

Tags : ORISSA HIGH COURT   TRIAL COURT   MAYURBHANJ   DARA SINGH  

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