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Madras HC to NMC: Reconsider Direction for Govt Fee Rate in 50% Private Medical College Seats - (09 Sep 2022)

EDUCATION

Madras High Court has directed National Medical Commission (NMC) to revisit direction which stated that fees in 50% seats in Private Medical Colleges and Universities should be at rate of Government seats. The Court stated that structure should be amended in such a way that merit is not affected.

Tags : MADRAS HIGH COURT   PRIVATE MEDICAL COLLEGE   FEES  

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