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NCDRC: No Right to Re-Approach NCDRC Once Complaint is Withdrawn to Move RERA - (09 Sep 2022)

CONSUMER

National Consumer Disputes Redressal Commission (NCDRC) has held that a complainant, having exercised the option of withdrawing his complaint from NCDRC and having approached RERA, does not have the right to re-approach the NCDRC.

Tags : NCDRC   RERA   WITHDRAWING  

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