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Allahabad HC Orders Medical Examination of Minor Rape Victim Carrying 16 Weeks of Unwanted Pregnancy - (09 Sep 2022)

LAW OF MEDICINE

Allahabad High Court has ordered a medical examination of a 12-year-old rape victim who is presently carrying 16 weeks of unwanted pregnancy and has asked the state government to bear the entire expenses.

Tags : ALLAHABAD HIGH COURT   MEDICAL EXAMINATION   UNWANTED PREGNANCY  

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