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Delhi HC Grants Interim Relief to 'SOCIAL' Restaurant Chain, Against 'SOCIAL 75' From Using Its TM - (09 Sep 2022)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court while granting ex-parte ad-interim injunction in favour of famous restaurant and bar chain 'SOCIAL', has restrained a Jharkhand based restaurant 'SOCIAL 75' from using its registered trademark (TM) 'SOCIAL'.

Tags : DELHI HIGH COURT   TRADEMARK   SOCIAL  

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