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P&H HC to State: File Status Report on Cases Pending Against MPs/MLAs or Heavy Cost Will be Imposed - (08 Sep 2022)

CRIMINAL

Punjab and Haryana High Court while granting last opportunity to State Governments in Punjab and Haryana to file status reports regarding pending criminal cases against MP/MLAs, have warned them of imposing costs if reports aren't filed within the stipulated time of one week.

Tags : PUNJAB AND HARYANA HIGH COURT   MP/MLA   PENDING CASES  

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