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Kerala HC: Puttingal Temple Fire Tragedy Should be Inquired by CBI - (12 Apr 2016)

Kerala HC, while hearing Justice Chidambaresh's plea seeking ban on high decibel firecrackers, has observed that Puttingal temple fire tragedy should be inquired by CBI. National Human Rights Commission also issued notice to Kerala Government over the temple fire.

Tags : KERALA HC   PUTTINGAL TEMPLE FIRE TRAGEDY   NATIONAL HUMAN RIGHTS COMMISSION  

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