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Karnataka HC Directs BBMP to Forthwith Set Up Cell to Address Residents' Grievance - (07 Sep 2022)

CIVIL

Karnataka High Court has directed the Bruhat Bengaluru Mahanagara Palike (BBMP) to forthwith set up a grievance cell, ward wise, in order to address problems of residents who are facing hardships due to unprecedented rains in the city.

Tags : KARNATAKA HIGH COURT   BBMP   RESIDENT  

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