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ITAT: No Documentary Evidence to Substantiate PRP as Expenditure, Claim is Not Sustainable - (07 Sep 2022)

DIRECT TAXATION

Income Tax Appellate Tribunal, Kolkata has observed that the claim of Performance Related Pay (PRP) is not sustainable when no documentary evidence was produced to substantiate the claim and restored the matter to CIT(A).

Tags : INCOME TAX APPELLATE TRIBUNAL   PERFORMANCE RELATED PAY   DOCUMENTARY EVIDENCE  

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