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SC Pulls Up Haryana Govt. over Plea on Submitting Affidavit on Drought-Hit Areas - (12 Apr 2016)

SC has pulled up Haryana Govt. over submitting affidavit giving incomplete data on drought-hit areas and said, "Why should we take incomplete affidavit? We have to cross check those figures again if you give those affidavits later... We will not accept your affidavit now. This is not a show."

Tags : SC   DROUGHT-HIT AREAS  

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