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SC Closes Contempt Proceedings Against Union Home Secretary of Quotas In Promotions - (07 Sep 2022)

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Supreme Court has closed the contempt proceedings against Ajay Bhalla, the secretary in the Union Ministry of Home Affairs (MHA), initiated over alleged violation of the court order for maintaining status quo on implementation of quotas for SC/ST officers in promotion in central government jobs.

Tags : SUPREME COURT   AJAY BHALLA   UNION MINISTRY OF HOME AFFAIRS   PROMOTION  

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