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Allahabad HC Confirms Death Penalty Awarded To Man Who Killed his Wife and Own Children - (07 Sep 2022)

CRIMINAL

Allahabad High Court has confirmed the death penalty awarded to a man who committed the murder of his wife and children in the year 2009 on account of an illicit relationship with his sister-in-law and placed such crime under the category of anti-social or socially abhorrent nature of crime.

Tags : ALLAHABAD HIGH COURT   DEATH PENALTY   RELATIONSHIP  

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