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DCDRC to Tirumala Tirupati: Allot Seva Ticket or Pay Rs 45 Lakhs to Devotee Waiting Since 2006 - (06 Sep 2022)

CONSUMER

District Consumer Disputes Redressal Commission (DCDRC), Salem has directed Tirumala Tirupati Devsthanam to allot ticket for Melchat Vastram Seva within a year after public is allowed to witness the dharshan or pay a sum of Rs 45 Lakhs towards compensation for deficiency of service and mental agony.

Tags : DCDRC   TIRUMALA TIRUPATI DEVSTHANAM   DEVOTEE  

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