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Allahabad HC Directs UP to Reply on Implementation of Packages for Drought-Hit Areas - (12 Apr 2016)

Allahabad HC has sought counter affidavits from Central Government, Nodal Agencies or Head of Departments (HODs) concerned in connection with a PIL alleging inappropriate execution of packages in drought-hit Bundelkhand region of Uttar Pradesh.

Tags : ALLAHABAD HC   DROUGHT-HIT AREAS  

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