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SC Irks over Bad Loans, Wondering Why Banks Act Negligent on Such Big Defaulters - (12 Apr 2016)

SC has irked at huge outstanding bad loans in banking system and castigated banks for failing to go after big defaulters and blamed them for only going after small fry and also issued notices to Finance Ministry, Indian Banks Association, seeking their views on how to deal with it.

Tags : SC   BAD LOANS  

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