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NGT Imposes Rs. 3500 Crores Fine on State Of West Bengal for Continuing Environmental Damage - (05 Sep 2022)

ENVIRONMENT

National Green Tribunal has imposed a heavy fine of Rs. 3500 as environmental compensation on the State of West Bengal for causing continuous damage to the environment due to non management of solid as well as liquid waste.

Tags : NATIONAL GREEN TRIBUNAL   ENVIRONMENTAL COMPENSATION   FINE  

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