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SC: SEBI Circular on Standardisation of Procedure for Debenture Trustees Has Retroactive Application - (05 Sep 2022)

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Supreme Court has allowed retroactive application of SEBI Circular on Standardisation of procedure to be followed by Debenture Trustee(s) in case of default by issuers of listed debt securities.

Tags : SUPREME COURT   SEBI   RETROSPECTIVE APPLICATION  

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