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Kerala HC: No One Would Level False Rape Allegations in Conservative Society Like India - (02 Sep 2022)

CRIMINAL

Kerala High Court while reiterating the settled law on conviction based on sole testimony of prosecutrix in a rape case, has held that in conservative, tradition bound, non-permissive society like that of ours, none would make a false accusation of rape.

Tags : KERALA HIGH COURT   FALSE ALLEGATION   SOLE TESTIMONY  

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