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Delhi HC Allows Line-Up of Movie ‘Faraaz’ at London Film Festival Subject to Non-Screening - (02 Sep 2022)

CIVIL

Delhi High Court has allowed Bollywood Filmmaker Hansal Mehta and others who produced the film 'Faraaz' to file the movie's entry for screening in the BFI London Film Festival subject to the condition that the film shall not be screened either in India or abroad without prior permission of Court.

Tags : DELHI HIGH COURT   BOLLYWOOD   LONDON FILM FESTIVAL  

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