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NGT to Centre: Provide Rs 17.5 Cr for CNG Station in Himachal - (12 Apr 2016)

National Green Tribunal (NGT) has directed Centre to provide financial assistance of Rs 17.5 crore for setting up two gas stations in Himachal Pradesh and asked the State to commence CNG bus services in eco-sensitive Rohtang Pass area "without fail" in the coming tourist season.

Tags : NATIONAL GREEN TRIBUNAL   CENTRE  

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