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Madras HC: All Schools Must Have Playgrounds as Sports & Physical Activities Integral to Education - (02 Sep 2022)

EDUCATION

Madras High Court while disposing a petition seeking guidelines for proper instruction of physical education in schools has directed State to constitute a committee to monitor and ensure that physical education is given due importance and requisite infrastructure in all schools is made available.

Tags : MADRAS HIGH COURT   PHYSICAL EDUCATION   SCHOOL  

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