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SC to MHA: Obtain Verification Reports from 8 States on Allegations of Violence Against Christians - (02 Sep 2022)

CRIMINAL

Supreme Court has directed Union Ministry of Home Affairs (MHA) to obtain verification reports from law enforcement agencies of 8 states, namely, Bihar, Haryana, Chhattisgarh, Jharkhand, Odisha, Karnataka, M.P and U.P on the steps taken with respect to alleged violence against Christians.

Tags : SUPREME COURT   VIOLENCE AGAINST CHRISTIANS   LAW ENFORCEMENT  

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