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Kerala HC: Younger Generation Thinks Marriage is an Evil, Ending Marriage for Selfish Reasons - (01 Sep 2022)

FAMILY

Kerala High Court while declining a decree of divorce has opined that young generation think of marriage as an evil that can be avoided to enjoy free life without any liabilities or obligations, and that consumer culture of use and throw seems to have influenced our matrimonial relationships also.

Tags : KERALA HIGH COURT   MARRIAGE   YOUNG GENERATION  

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