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Kar. HC Refuses to Stay Ganesh Chaturthi Celebrations at Idgah Ground at Hubbali-Dharwad - (31 Aug 2022)

CIVIL

Karnataka High Court has refused to stay the permission granted by the Dharwad Municipal Commissioner to certain Hindu organizations for performing Ganesh Chaturthi rituals at Idgah ground at Hubbali-Dharwad.

Tags : KARNATAKA HIGH COURT   GANESH CHATURTHI   IDGAH GROUND  

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