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SC Orders Status Quo in Kar. Govt. Move to Allow Ganesh Chaturthi Celebrations at Idgah Maidan - (31 Aug 2022)

CIVIL

Supreme Court has ordered status quo with respect to land use of Idgah Maidan in Bengaluru's Chamarajpet, in effect putting in abeyance the move of Karnataka Government to allow Ganesh Chaturthi festivals at the land.

Tags : SUPREME COURT   IDGAH MAIDAN   GANESH CHATURTHI  

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