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Allahabad HC to Mathura Court: Decide Plea for Survey of Shahi Idgah Mosque Premises Within 4 Months - (30 Aug 2022)

CIVIL

Allahabad High Court has directed the Mathura Court to decide on two applications pending before it, filed in connection with the Sri Krishna Janambhumi dispute, within 4 months.

Tags : ALLAHABAD HIGH COURT   SRI KIRSHNA JANAMBHUMI   SHAHI IDGAH  

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