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SC Upholds Amendment Covering Teachers Under Payment of Gratuity Act - (30 Aug 2022)

SERVICE

Supreme Court while upholding the amendment of Payment of Gratuity Act, 1972 extending the benefit of gratuity to teachers, has held that amendment with retrospective effect remedies the injustice and discrimination suffered by the teachers on account of a legislative mistake.

Tags : SUPREME COURT   GRATUITY   TEACHERS  

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