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Supreme Court Refuses to Extend Interim Bail to Jitendra Tyagi - (30 Aug 2022)

CRIMINAL

Supreme Court while extending interim bail granted on medical grounds to Jitendra Tyagi for allegedly making anti-muslim hate speeches at Haridwar Dharam Sansad, has asked Tyagi to surrender by September 2.

Tags : SUPREME COURT   HATE SPEECH   DHARAM SANSAD  

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